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Call for Blogs| Commercial and Financial Law Reporter (CFLR)

The Commercial and Financial Law Reporter (CFLR) is a platform dedicated to promoting research in the field of Commercial and Financial Laws. The CFLR emboldens an idea of innovation and synergy in Commercial and Financial Laws and provides a holistic and jurisprudential understanding of the subjects. It envisions to bridge the gap between academic discourse and social implementation.

The CFLR team consists of Advisors, Mentors, and Student editors who are dedicated to ensuring the quality of content and uniqueness of ideas. We have various eminent legal personalities on our Advisory Board who are experts in their field. Our team of editors includes practitioners at reputed law firms/chambers across India and experienced student editors. Meet our team – here.  All content goes through a double peer review process as the quality is of primary importance.

Theme

Commercial and Financial Laws

Eligibility

Student graduate/postgraduates as well as to academicians, attorneys, and other stakeholders.

How to submit?

All submissions must be sent to cflrinsights@gmail.com with the subject ‘Guest Blog Post’. Submissions will only be accepted in MS Word along with Author’s brief bio including name and current designation.

Content Guidelines

Contact us: Cflrinsights@gmail.com

Website: Click here

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