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GNCTD imposes “Special Corona Fee” with 70% of maximum retail price on liquor

LG of Delhi while exercising powers conferred by sub-section 1 of Section 81 of Delhi Excise Act, 2009 (Act 10 of 2010) made Delhi Excise (Amendment) Rules, 2020 to amend the above stated rules.

With the said amendment, Special Corona Fee will be imposed on liquor wherein,

70% of maximum retail price on all categories of liquor sold through retail licensees for consumption “off” the premises.


Government of National Capital Territory of Delhi

[Notification dt. 04-05-2020]

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