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Call for Blogs| RGNUL Student Research Review on Digital Healthcare

The RGNUL Student Research Review (RSRR) is a bi-annual, student-run, blind peer-reviewed legal journal based at Rajiv Gandhi National University of Law, Punjab. In addition to this, RSRR began with its RSRR Blog Series in 2017. 

The Editorial Board in association with Nishith Desai Associates seeks to publish its ‘Call for Blogs’ through your website, so as to spread awareness among law students, academicians, and professionals and welcome their contribution to the upcoming edition. 

About RSRR

The RGNUL Student Research Review Journal is a bi-annual, student-run, blind peer-reviewed journal based at Rajiv Gandhi National University of Law, Punjab. It is the flagship journal managed by the students of the University. It was founded with the objective of facilitating novel ideas and a research conducive environment. RSRR has also come out with its Blog Series which publishes blogs on different contemporary issues of law. The RSRR Blog Series was named one of the top 35 Constitutional Law Blogs by Feedspot. It has been chosen from thousands of options based upon the relevance and influence of the blog, among other factors.

The Editorial Board in association with Nishith Desai Associates invites submissions for the RSRR Blog Series on the theme “Digital Healthcare in India”.

Background

Innovation in Information and Communications Technology (ICT), as well as other forms of digitalised products and services, is increasing at a galloping rate. This has led to a drastic change in the functioning of many industries, including healthcare, where self-monitoring healthcare devices and e-pharmacies are being used to transform medical services. A shift toward greater patient engagement, increase in chronic diseases and availability and growth of modern technology are some of the reasons why digital healthcare is now being touted as the future of global health.

As the world grapples with the COVID-19 pandemic, there is an increase in the use of telemedicine and mHealth applications not just worldwide but also in India. This has given an impetus to the legal and policy development of the sector. Hence, this Blog Series aims to facilitate discussion related to the legal and regulatory policy considerations for digital healthcare. It seeks to inquire into the depths of the issue while highlighting the potential obstacles for its growth along with welcoming innovative solutions.

We welcome submissions from legal practitioners, academicians, students and members of the legal fraternity.

Sub Themes

  1. Regulation of E-Pharmacies
  2. Use of Artificial Intelligence in Health sector
  3. M-Health: Expanding access to Healthcare
  4. Electronic Health Records and Data Privacy
  5. Sufficiency of Digital Infrastructure and Inventory Management
  6. Regulation of Telemedicine in India
  7. Analysis of the Telemedicine Guidelines released by the Medical Council of India in partnership with NITI Aayog
  8. Regulation of Robotics in Healthcare: The Way Forward
  9. Intellectual Property issues in the Digital Health space
  10. Ethics in the Digital Health space
  11. Universal access to Digital Healthcare Research
  12. Analysis of Digital Information Security in Healthcare Act 2018
  13. Cross Border Jurisdictional Issues in Digital Health
  14. Cybersecurity and Digital Health
  15. Analysis of Rules for Clinical Investigation of Medical Devices
  16. Analysis of National Digital Health Blueprint
  17. Consumer Rights Issues in Digital Health

The submissions are, however, not restricted to the aforementioned sub themes, provided they fall within the ambit of the main theme.

Submission Guidelines and Procedure

* Nishith Desai Associates will be conducting the Peer Review of the submissions. 

* E-Certificate of Publication will be provided under the name of RSRR and Nishith Desai Associates for blogs published. 

Deadline: The last date of submission is 20 May, 2020.

For further details,click HERE 

Contact: In the case of any query, mail us at submissionsrslr@rgnul.ac.inFurthermore, the following people can be contacted:

Senior Editors 

Anandita Bhargava (8130903339)

Sahastranshu (7903775380)

Smita Gupta (7347606190)

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