ILNU team comprising of Akshita Totla, Paridhi Rastogi and Aashna Shah bagged the citation for Best Memorial and were also adjudged as 3rd best team at the 18th Surana & Surana National Corporate Law Moot Court Competition, 2020. Akshita Totla was also awarded 4th best advocate.
This year the competition involved a blend of Corporate, Insolvency & Bankruptcy and Real estate laws. The competition witnessed participation from various national law schools in India. The team won both preliminary rounds against NLU Aurangabad and Shashtra University, Further, after facing NLUO and UPES in pre-quarters and quarters respectively, the team was ultimately adjudged as 3rd best team of the tournament.