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1st Surana & Surana and Bishop Cotton Women’s Christian Law College National Human Rights Law Moot Court Competition, 2020

Surana & Surana in collaboration with Bishop Cotton Women’s Christian Law College, Bangalore is organising the 1st edition of the National Human Rights Law Moot Court Competition.

The competition shall be held from 24 – 26 April 2020 at Bishop Cotton Women’s Christian Law College, 19, III Cross, CSI Compound, Bengaluru, Karnataka 560027. 
Online registrations are open from 26 January 2020. 
Only 24 teams will be registered to participate in the competition on first-come-first serve basis. 
Dr. Shiny Harsha, Principal, BCWCLC, Bengaluru, will be the National Administrator.
 Any enquiries with respect to the competition can be sought from:
1) Faculty coordinators
Smt. Indirani K.S., Asst.
  indirani.ks@gmail.com
  +91-9449506030
Prof Ms. Hannah Doss., Lecturer
hannahdoss126@gmail.com
+91- 9945870017
Regarding online registration: Dr. S. Ravichandran,
Advocate & Head, Academic Initiatives Surana & Surana International Attorneys
Email: mootcourt@lawindia.com
Ph: 044 – 2812 0000, Fax: 91 – 44 – 2812 0001
2) Student Coordinators
Ms. Vani Priyamwada  +91-8660084464
Ms. Sharanya Vijayan +91-7090007505
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