S.O. 202(E).—Shri Justice Dilip Babasaheb Bhosale, Member (Judicial), Lokpal has tendered his resignation from the office of Member (Judicial), Lokpal in pursuance of proviso (a) to Section 6 of the Lokpal and Lokayuktas Act, 2013 with effect from the afternoon of 12-01-2020.
Ministry of Personnel, Public Grievances and Pensions
[Notification dt. 14-01-2020]