Site icon SCC Times

Cabinet | Exploration & Uses of Outer Space for Peaceful & Civilian Purposes — Agreement between India & Mongolia on Cooperation

The Union Cabinet has given its approval for an Agreement between Government of the Republic of India and Government of Mongolia on Cooperation in the Exploration and Uses of Outer Space for Peaceful and Civilian Purposes.

The Agreement was signed at New Delhi on 20 September 2019 during the state visit of the President of Mongolia to India.

Details:

Financial Implications:

The financial arrangements to cover expenses for the co-operative activities undertaken within the framework of this Agreement will be jointly decided by the respective Participants on a case-by-case basis subject to the availability of funds.

Benefits:

Cooperation with and the Government of Mongolia through this Agreement would lead to develop a joint activity in the field of application of space technologies for the benefit of humanity. Thus all sections and regions of the country will get benefited.

Implementation Strategy and Targets:

The signed Agreement would lead to concluding specific implementing Arrangements and setting up of Joint Working Group, to work out the plan of action including the time-frame and the means of implementing this Agreement.

Impact:

The signed Agreement will provide impetus to explore newer research activities and application possibilities in the field of remote sensing of the earth; satellite communication; satellite navigation; space science and exploration of outer space.

Background:

Embassy, with approval of Chairman, ISRO/ Secretary, DOS. Subsequently, the Mongolian side has given its concurrence and both sides have arrived at workable versions and proposed to sign the agreement during high-level delegation visit from Mongolia.


Department of Space

[Source: PIB]

[Press Release dt. 08-01-2020]

Exit mobile version