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Motor Vehicles (Amendment) Act, 2019 to be enforced from 01-09-2019

S.O. 3147(E)— In exercise of the powers conferred by sub-section (2) of Section 1 of the Motor Vehicles (Amendment) Act, 2019 (32 of 2019), the Central Government hereby appoints the 1st day of September, 2019 as the date on which Section 1 of the said Act shall come into force.


Ministry of Road Transport and Highways

[Notification dt. 30-08-2019]

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