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Withdrawal of India’s Generalized System of Preference (GSP) benefits by USA

The United States of America (USA) has w.e.f. 5 June 2019 withdrawn India’s GSP benefits. These are unilateral, non-reciprocal and non-discriminatory benefits extended by some developed countries to developing countries. India as part of our bilateral trade discussions, had offered resolution on significant US requests in an effort to find a mutually acceptable way forward.


[Source: PIB]

Ministry of Commerce & Industry

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