G.S.R. 338(E)—In the Notification F.No. AOR Exam/June/2019 dated 1st April, 2019, Para 1 shall be read as follows:
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As existing in Notification F.No. AOR Exam/June/2019 dated 01-04-2019 |
Corrected |
| 1. Under Rule 5 (i) and (ii) of Order IV, Supreme Court Rules, 2013 and Regulation 2 of the Regulations regarding Advocates-on-Record Examination made thereunder governing the Examination for Advocates-on-Record, it is hereby notified for the information of all concerned that the next Examination for the Advocates-on-Record will be held in the Supreme Court Premises, New Delhi on 3rd, 4th, 7th & 8th June, 2019. | 1. Under Rule 5 (i) and (ii) of Order IV, Supreme Court Rules, 2013 and Regulation 2 of the Regulations regarding Advocates-on-Record Examination made thereunder governing the Examination for Advocates-on-Record, it is hereby notified for the information of all concerned that the next Examination for the Advocates-on-Record will be held in the Supreme Court Premises, New Delhi on 10th , 11th , 12th & 13th June, 2019. |
Rest of the contents of the above Notification dated 01-04-2019 shall remain unchanged.
[Notification dt. 30-04-2019]
Supreme Court of India
[F.No. AOR Exam/June/2019 (C)]