ILNU team comprising Akshita Totla, Abhishek Tripathy and Ankita Gupta was adjudged as semifinalists and Akshita Totla was adjudged as best speaker of the prestigious 18th AMITY NATIONAL MOOT COURT COMPETITION.
This year the competition involved a blend of Criminal, Constitutional and Data Protection Laws. The competition witnessed participation of 24 teams from all over India. The team won both the preliminary rounds against teams from various national law schools. Further, after facing a prolific team of NMIMS at the quarters the team was ultimately declared as semifinalists of the tournament.