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DSNLU | VENATUS’19- National Sports Law Quiz Competition

DSNLU is organising a Quiz on Sports Law, ‘VENATUS’19- Third DSNLU National Sports Law Quiz Competition’ on 10th of March, 2019.

VENATUS’2k19 is aimed at sensitising the students of law on the emerging field of Sports Law. Sports Law is an amalgamation of all the legal fields of study. In the sub-continent, the field of study, is still at a nascent stage and requires adequate research and is gradually emerging as an important branch of Law. DSNLU identifies the need to encourage the next generation of lawyers to gain expertise in the field and train themselves to protect the interests of players, organizations, franchises, audiences and other stakeholders in this space.

This year’s Competition is the 3rd Edition of National Sports Law Quiz Competition. Its predecessor is ‘VENATUS’17- Second DSNLU National Sports Law Quiz Competition’ conducted on 24th of September, 2017 as part of the 10thFoundation Day celebrations (TENTH OCTUS). The first edition VENATUS’16, which was organized on 25th of September, 2016 as a part of NINTH MYLE, the Ninth Foundation Day Celebration of DSNLU.

Venatus’16 was a perfect blend of Law & Entertainment and has seen PAN India participation. The 2016-edition of the event was successful, with the auspicious presence and enlightenment on Sports Law, given by Justice C V Nagarjuna Reddy (Judge at High Court of Judicature at Hyderabad) to more than 500 audiences. With the kind of response received from the first edition, the second edition was conducted with much more Encouragement, Enthusiasm and Excitement for which Mr Shivam Singh (Sports Law & Disputes Resolution Counsel, Chamber 20A) has graced the inaugural ceremony, which is even more successful.

The competition is an ideal platform for law students and sports enthusiasts from all across the country. The participant’s knowledge and quizzing instincts will be put to test in a series of rounds filled with legal knowledge, excitement and ecstasy. The participants are tested on subjects of Intellectual Property Rights, Contracts, Employment, Competition and Doping Laws Rules & Regulations and any other allied area of Sports Law.

Teams from the Universities interested in participation may indicate the desire by filling up Registration form before 25th February 2019.

Out of the submitted Registration Forms, 12 teams will be selected by the Organisers on first-come-first-Serve basis. We are looking forward to receive your Registration. We are hoping for your favourable response.

Format of the Competition
Rules of the Competition (Includes other necessary information)
Registration

Note: Payment has to be completed before 01st March 2019 and the payment receipt must be sent through mail to venatus@dsnlu.ac.in

Online Payment: Payment through UPI or NEFT and other Internet and Mobile Banking services to the below-mentioned Bank Account.

Facilities Provided

Faculty Advisors

Student Coordinator

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