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ILS Pune announces Diploma in Corporate Laws -2 – 2018-19

ILS

ILS

Diploma in Corporate Laws -2 – 2018-19

Course Objective:

Course Content:

Module I: Formation and Restructuring of a company

Module II: Securities and Tax Laws

Module III: Emloyment Laws, Intellectual Property Laws and Insolvency and Bankruptcy Code

Course Structure:

Classroom– 76 Hours of learning

Commencement of Course: 4th December

Last date of the course – 28th Feb 2019

Timings: 00p.m. to 8.00 p.m.

Days: Monday to Thursday

Self-Study:

Assessment

Faculty: Classroom training will be provided by Senior Corporate Lawyers, Chartered Accountants, Company Secretaries and Experts from Corporate Sector.

Certificate will be issued to the student who –

Study Material

Seats: 50 students Maximum

Registration Open: From 15th Oct. to 25th Nov. 18

Registration Fees: Rs.16949+ GST Rs. 3051= Rs.20000/-

Payment Mode: Online

Payment can be done online through Direct SBI, Net banking and Credit card only.

Debit Card payments are not acceptable.

Contact: Faculty In- Charge: Ms. Smita Sabne

Office Coordinator:  In case of any correspondence please contact Ms. Deepali Manjarekar – deepali.manjarekar@ilslaw.in

For further details, click HERE

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