The Diploma in Competition Law Programme is designed and conducted by Mr. Naval Chopra, Partner, Shardul Amarchand Mangaldas & Co. Advocates & Solicitors, Delhi. The faculty will be anti-trust practitioners and associates at Shardul Amarchand Mangaldas & Co. Advocates & Solicitors, Delhi.
Modules:
· Competition law and policy
· Relevant Market
· Anti-Competitive Agreements
· Cartels
· Dominant position
· Predatory Pricing
· Merger Control
Eligibility – Any graduate, practicing lawyers and students of 1st year LLB onwards and IIIrd, IVth and Vth BSL LLB.
The lectures will be held on Fridays and Saturdays, 2 p.m. onwards and on Sundays between 9 a.m. -12 noon.
Duration: 12th January to 28th January, 2018
Number of Seats: 50
Registration: Online
Registration dates: 12th December to 11th January
Registration fees: Rs. 20,000 + GST 18%= Rs. 23,600
Contact details: Ms. Deepali Manjarekar – deepali.manjarekar@ilslaw.in, Phone No: 9922969717
Venue: ILS Law College, Pune