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Anti-dumping duty imposed on ‘Coumarin’ of all types originating in or exported from China

Anti-dumping duty imposed on ‘Coumarin’ of all types (Tariff Item No. 2932 20 10) originating in or exported from People’s Republic of China, for a period of five years (unless revoked, superseded or amended earlier)

[Ref: Notification No 20/2016- Cus(ADD)dated 27 May, 2016]

Note by Khaitan & Co, Advocates since 1911. For more information contact editors@khaitanco.com

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