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1st UPES International ‘Energy Law’ Judgment Writing Competition, 2016

The Society of Law and Literature (SoLL), CoLS is organizing the 1st UPES International ‘Energy Law’ Judgment Writing Competition, 2016 based on the 6th Dr. Paras Diwan Memorial International ‘Energy Law’ Moot Court Competition Compromis, 2016.

Co-authorship of maximum 2 authors is allowed.

The Competition is open to all and offers cash prizes worth INR 45,000 along with Certificates of Merit and Participation.

Last date of submission is June 15, 2016.

To read the Brochure, refer UPES INTERNATIONAL ‘ENERGY LAW’ JUDGMENT WRITING COMP, 2016

To read the Problem, refer Problem

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