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National Law University Delhi to organize Capacity Development Programme for Corporate Laws

National Law University is organizing a Capacity Development Programme for Corporate Laws from 13 June 2016 to 18 June 2016. It is an advanced programme which will provide the participants with the advanced requisite expertise on Tax laws, Investment law, Competition Laws and Intellectual Property Laws.

A nominal fee of Rs. 5000/- (Five Thousand Only) is chargeable as course fee to cover the expenses of reading materials and boarding and lodging of participants. As the seats are limited, the prospective participants are requested to register for this course on an early basis. The seats will be reserved only on first cum first serve basis.

Programme schedule can be found here.

Registration form for the same can be found here.

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