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Certificate Course in Media and Entertainment Law

ILS

ILS

ILS Law College, Pune, and Naik Naik & Co announced a Certificate Course in Media and Entertainment Law

Course details:

Venue: ILS Law College Pune
Dates of the programme 4 to 6 December 2015
Timing: 2.30 to 6.30pm

Conducted by faculty from NNCO:

Mr Ameet Naik, Founder and Managing Partner (alumnus of ILS)
Ms Madhu Gadodia, Partner-Media and Entertainment division
Mr Ravi Suryawanshi, Partner-Media and Entertainment division

Registration

Fees: Rs. 2,500/- (Pay by cash or DD in College Office: 10 am to 3 pm. DD shall be drawn in the name of Indian Law Society, payable at Pune)
Last date of registration: 1st December 2015
Contact: ils.placements@gmail.com, or Mrs Smita Wadikar, at 020-25656775 between 10 m to 3 pm.
Accommodation will not be provided.

 Details of the course

The course specializes in Media and Entertainment and is aimed to cover an overview of the relevant statutory and regulatory provisions, judicial precedents and practical aspects of various sectors such as Film, Television, Radio, Information Technology, Celebrity Management, Live Events and Foreign Investment. The course has been crafted in a way to provide a theoretical standpoint on the M&E laws fused with the practical ground realities in the Indian M&E industry and live industry issues. The course is open to all law students and law professionals.

 Mr. Ameet Naik believes that the courses provided today in legal institutions focus on theoretical aspects of the law. What needs to be introduced along with the theoretical study is the delivery of practical know-how and ground realities. For him, the art of mastering the practical skills together with the conceptual knowledge is what is truly required in the real world.

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