The Central Government in pursuance of paragraph 4 (2) of the Environment Relief Fund Scheme, 2008, and in supersession of the notification number G.S.R. 287 (E), dated the 30.01.2015 reappointed the United India Insurance Company Limited as a Fund Manager under the Environment Relief Fund Scheme, 2008, for a period up to 31.12.2015.
-Ministry of Environment, Forest and Climate Change