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Mines and Minerals (Development and Regulation) (Amendment) Bill, 2015

On 20-03-2015, the Parliament passed the Mines and Minerals (Development and Regulation) (Amendment) Bill, 2015. The objective of the Bill is to further amend the Mines and Minerals (Development and Regulation) Act, 1957 in order to address the emergent problems in the mining industry. The salient features of the Bill are as follows:

-Ministry of Mines
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