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CLAT 2024 to be held on December 3, 2023

CLAT 2024 to be held on December 3, 2023

On 20-05-2023, the Executive Committee and Governing Body of the Consortium of National Law Universities decided that the Common Law Admission Test

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Published on May 24, 2023May 24, 2023By Bhumika Indulia

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On 20-05-2023, the Executive Committee and Governing Body of the Consortium of National Law Universities decided that the Common Law Admission Test 2024 shall be conducted on 03-12-2023. The exam is for admission to UG and PG law course.

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