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Justice Amit Sharma takes oath as permanent judge of Delhi High Court

Justice Amit Sharma takes oath as permanent judge of Delhi High Court

On 03-03-2023, the President of India has appointed Shri Justice Amit Sharma, Additional Judge of Delhi High Court to be the Judge

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Published on March 6, 2023March 6, 2023By Bhumika Indulia

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On 03-03-2023, the President of India has appointed Shri Justice Amit Sharma, Additional Judge of Delhi High Court to be the Judge of Delhi High Court from the date he assumes charge of his office.

Justice Amit Sharma took oath as permanent judge on 06-03-2023.

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