The President has appointed following as the Additional Judges of Madras High Court in that order of seniority, for a period of two years, with effect from the date they assume charge of their respective offices.
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Smt. Lekshmana Chandra Victoria Gowri;
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Shri Pillaipakkam Bahukutumbi Balaji;
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Shri Kandhasami Kulandaivelu Ramakrishnan;
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Smt. Ramachandran Kalaimaithi;
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Smt. K. Govindarajan Thilakavadi.
