SLS Nagpur | 1st National Med-Arb Competition [18-19 March, 2023]

About Symbiosis Law School, Nagpur

Symbiosis Law School, Nagpur is founded on the pillars of expertise, justice, and service and is passionately committed to conforming to global standards of quality legal education. It has been established upon the visionary ideas of Dr S.B. Mujumdar, Chancellor, Symbiosis International (Deemed University), Pune, thus, inheriting splendid novelty, dynamism and excellence in education in the principles of Vedic thought ‘Vasudhaiva Kutumbakam’ which means ‘World is One Family’. Being a constituent of Symbiosis International University, Symbiosis Law School, Nagpur is strategically located in the potential educational hub of Maharashtra thereby offering a multitude of opportunities for budding lawyers and harping on the rich legacy of being the finest destinations for imparting legal education in central India.

About the Competition:

Through the student-run cell, the Alternative Dispute Resolution Cell (ADRC), the Symbiosis Law School, Nagpur, is organising the Mediation-Arbitration (“Med–Arb”) Competition is conducted with the aim of making the student fraternity accustomed to resolving disputes efficiently and to understand the benefits of the ADR mechanisms.

Med-Arb is a distinct hybrid of Alternative Dispute Resolution mechanisms which aims at developing the future members of the legal fraternity with efficient methods of resolving disputes in the legal arena. The competition promises to serve as a premier stage to recognize and portray the practical skills of participants from various law schools across the country and further aims at becoming an internationally recognized competition in the coming years. With collaborations with top-tier law firms and chambers in India, and the best of the best of those in the profession in India this year, Symbiosis Law School Nagpur through this Competition promises to provide a glorious experience.

Registration:

There is a two-step registration process for the competition, the Provisional Registration and the Final Registration.

Selection shall be made on the basis of the ADR achievements and curriculum of the participating teams and universities.

Registration fees per team is set at Rs. 6000/- per team. (Including Accommodation and Food)

Kindly get in touch with us if your team requires accommodation to be arranged by the organizers.

Link for Provisional Registration: https://forms.gle/8HjEBgH2sMyNAbHm8

Eligibility: Any student pursuing their Bachelor’s or Master’s degree in law/business or allied subjects is eligible to participate in the competition.

Important dates:

Commencement of Provisional Registration: 31 January, 2023

Release of rules and regulations: 31 January, 2023

Deadline for provisional registration: 7 February, 2023

Closing of final registration: 15 February, 2023

Release of general information: Third-week of February, 2023

Deadline for submission of written submissions (soft copy): 10 March, 2023

Opening ceremony: 18 March, 2023

Valedictory ceremony: 19 March, 2023

Please feel free to write to us at medarb@slsnagpur.edu.in or contact the undersigned for queries or clarifications.

CONTACT:

Email: medarb@slsnagpur.edu.in

STUDENT CONVENORS

Saket Bansal, +91 8975530067 saket.student@slsnagpur.edu.in

CO- CONVENOR

Aditi Uttamani aditiuttamani.student@slsnagpur.edu.in

Vaidehi Bhangde vaidehi.student@slsnagpur.edu.in

To know more click on Brochure, Flyer and SLS Nagpur Med-Arb Rulebook

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.