Gauhati High Court

The President has appointed Shri Justice Nongmeikapam Kotiswar Singh, senior most puisne Judge of the Gauhati High Court, to perform the duties of the office of the Chief Justice of that High Court, with effect from 12.01.2023 consequent upon the retirement of Shri Justice Rashmin Manharbhai Chhaya, Chief Justice of the Gauhati High Court.

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