INTRODUCTION

Gender Champions of Dr. Ram Manohar Lohiya National Law University is organising a National Level Seminar and Conclave on ‘Menstrual Health Management’ (MHM) supported by Department of Higher Education, Government of Uttar Pradesh. Every month, 1.8 billion people worldwide menstruate. Millions of these girls, women, transgender persons, and non-binary people struggle to regulate their menstrual cycle in a respectful and healthy manner. Menstrual health and hygiene demands might be unfulfilled due to gender inequity, discriminatory social norms, cultural taboos, poverty, and a lack of basic amenities such as bathrooms and sanitary products.

CALL FOR PAPERS

This in-person conference seeks research papers/essays on the multidisciplinary subject of Menstrual Health Management. Presented Papers will be considered for publication with a reputed publisher. There will be prize for ‘Best Presenter’ and Certificate of Presentation to all the presenters. The paper topics may include but not limited to:

  • MHM and Human Rights

  • Chaupaddi Pratha

  • Period Leaves Policy

  • Right to Health and Menstrual Health

  • MHM Research Period Poverty

  • MHM And Psychological Disorders MHM Related Disorders As Insanity Exception In Criminal Law

  • Tracing MHM in the Constitutional Scheme

  • Men in Menstruation

  • Sustainable Menstruation

  • Menstruation affecting the Environment

  • Pink Taxes

  • MHM being brought in ambit of labour laws MHM Activism and Products and the IPR

  • Achieving SDGs and MHM Tracing MHM in the Indian Academia

  • MHM and the Educational Institutions

  • MHM Initiatives at the grassroots

  • MHM and the Mission Shakti

  • MHM and policies of Ministry of Women and Child Development

  • Menstrual Leave at Workplace

GUIDELINES FOR THE ABSTRACTS

(a) Abstracts should not exceed 350 words (word format), (Include maximum 5 Keywords)

(b) Font and Font Size: Times New Roman, 12, Line spacing 1.5 and Alignment ‘justify’.

(c) Abstract should mention the following specific details on the front page:

● Name of the Author

● Affiliation

● Designation

● Contact Number

● Email Id

● Title of the Submission

GUIDELINES FOR RESEARCH PAPERS

a) Length of full paper: 2500-5000 words

b) Font and Font Size: Times New Roman, 12, Line spacing 1.5 and Alignment ‘justify’

c) Footnotes: Font ‘Times New Roman’, Font Size 10, line spacing 1.5

d) Follow the Bluebook: A Uniform System of Citation (20th Edition) for footnoting.

e) Policy papers will be eligible only if they cover important and contemporary issues.

f) Submissions must be original and not yet published.

g) Co-authorship is allowed.

h) Payment of Registration fees is mandatory for all the presenters and attendees. All authors must register separately.

TIMELINE OF THE CONFERENCE

a) Last date of submission of Abstract: 25.01.2023

b) Date of communication of Acceptance of the Abstract: 31.01.2023

c) Last date of Registration for the Conference: 10.02.2023

d) Date of Submission of Final Research Paper: 05.03.2023

e) Date of Conference: 17.03.2023 – 18.03.2023

REGISTRATION FEE-

● For Students: 1000 INR

● For Professionals/Academicians/Ph.D. Scholars: 1500 INR

– RMLNLU faculty and students: No Fee

● Registration for the seminar has to be done through the following link:

https://forms.gle/UWXkwxMCSaMKmzKF8

● R E G I S T R A T I O N G U I D E L I N E S

Proceed to the following link:

https://www.onlinesbi.sbi/sbicollect/icollecthome.htm?corpID=288415

Accept terms and conditions and proceed.

Select Registration Fee in the Payment Category tab.

Select Seminar/Workshop in the Event tab.

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‘National Seminar on Menstrual Health Management’ in the Name of the Event tab.

Proceed with the payment and download the receipt.

After successful payment kindly upload the receipt in the registration form.

Payment of registration fee is mandatory for all presenters and attendees.

Registration Fee is non-refundaable.

ABOUT THE DR. RML NATIONAL LAW UNIVERSITY, LUCKNOW-

Dr. Ram Manohar Lohiya National Law University, Lucknow was established in 2005, and since then, it has been home to providing an excellent environment to impart and disseminate knowledge of law and justice. The University has been in the process of striving for academic and professional excellence in all the fields of legal studies in the country. With students being admitted from all parts of the country, RMLNLU is considered among the top law schools in the country. The student community has won laurels and given remarkable performance consistently, be it at conquering national as well as international moot court competitions, sports, debating, or actively participating in seminars. With the aim to provide quality legal education, along with developing students and research scholars with a sense of responsibility to serve society in the field of law by developing skills in this regard, RML is always working hard to realize this goal. Furthermore, the university is dedicated to creating legal awareness in the community and opening the doors and opportunities to provide access to legal services to those in greatest need.

ABOUT DEPARTMENT OF HIGHER EDUCATION, GOVERNMENT OF UTTAR PRADESH

There is no denying that education plays an instrumental role in shaping a nation and leading it on the path of development. This becomes true in this age of globalization, where education becomes one’s greatest asset. But ensuring access to education for all comes with a lot of challenges and to tackle this The Department of Higher Education was formed. The department is determined to meet these challenges and fulfill the government’s vision to make education accessible to all. At present, the government is paying special attention to the realization of this goal with works like the appointment of teachers, building rich libraries, computerization of colleges, sensitization, etc.

Contact information

To know more click on National Seminar on Menstrual Health Management Brochure

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