Moot Court Competition

   

About the Organiser

GLS UNIVERSITY

GLS University has been established with the objective of providing an ideal and creative learning environment and continuing the tradition of excellence in the education of the sponsoring body of the University, viz., Gujarat Law Society (GLS) Gujarat Law Society, established in the year 1927, is one of the largest and oldest educational institutions in the State of Gujarat. GLS currently has more than 25,000 students pursuing their graduate, post-graduate and doctoral level studies at various levels within the university and its constituent colleges/institutions.

GLS has currently more than one million alumni, all established in several spheres of work including business, commerce, law, science, arts and culture. Several of these alumni are noted entrepreneurs.The university is currently hosted in a state of art campus within the heart of the city fully equipped with advanced technological tools to facilitate education.

FACULTY OF LAW

Faculty of Law (FOL), a constituent department of GLS University, is a premier destination for students interested in establishing a virtuous career in Law and aiming to become torch bearers of Justice. The faculty of Law has emerged as the most preferred destination for legal education. The college has the advantage of senior and well-experienced faculty members in the field of Law. The senior practising advocates also contribute to teaching and providing experiential learning to law aspirants. The teaching pedagogy includes classroom discussions, case studies, interactive presentations, guest lectures, expert sessions, seminars, conferences, and case law methods coupled with intensive practical training through moot courts. It is worthy to note that the Faculty of Law has ventured into all possible educational arenas by organizing International Conferences, National Moot Court Competitions, National Sports fests, and various seminars at the National and International levels. It has now become the epicentre where knowledge liberates; ideas are conceptualized and shaped into existence. The untiring contribution made by the Faculty of Law has enabled the college to secure a position in Forbes Legal Power list 2020 as one of the most promising and top law schools.

About the Moot Court Competition

This competition aims to provide a challenging yet fun courtroom experience to law aspirants to help them develop their analytical, critical reasoning, and advocacy skills without the need for legal knowledge or any legal training.

An interactive event will allow participants to learn about the legal system and what it is like to be a lawyer. The participants will analyse the factual matrix of the situation provided and argue on the same.

The payment of registration fees will be through NEFT and the details are:

  • Bank: HDFC Bank, NR MITHAKHAKISIX ROAD, NAVRANGPURA, AHMEDABAD

  • Account Number: 57500000018593

  • IFSC Code: HDFC0000006

  • MICE: 380240002

Key Dates

Key Dates

Key Events

October 3, 2022

Release of Moot Problem for Shri I.M. Nanavati Memorial National Moot Court Competition, 2022-23.

November 1, 2022

Last date for Provisional Registration

Via email mootcourt@glsuniversity.ac.in

November 5, 2022

Last date for Registration of the Institution via e-mail and Google form

Link: https://docs.google.com/forms/d/1C7nobMtXVi1nNk-cZPZ2Whwf5tDM7_QobojN4wxc7tQ/edit

November 15, 2022

Last date for sending Clarifications

January 10, 2023

Last Date for Submission of Memorials (soft copy Word and PDF format) (By uploading memorials on Google Form)

January 16, 2023

Last Date for Submission of hard copy of the Memorials (2 copies from each side)

January 20, 2023

Orientation of the Event

Researcher’s Test

January 21, 2023

Inauguration

Preliminary Round

Quarter final Round

Semi- final Round

January 22, 2023

Final Round

Valedictory Ceremony

Awards

TOTAL CASH PRIZE OF RS. 5 LACS and 46 THOUSAND

Sr. No.

Category of Awards/Certificate

Cash Prize

1

Trophy and E-Certificate to the Winning Team

2,25,000

2

Trophy and E-Certificate to the First Runners Up Team

1,50,000

3

Trophy and E-Certificate to Best Advocate: Petitioner: Respondent

50,000; 50,000

4

Trophy and E-Certificate to Best Memorial: Petitioner:Respondent:

25,000; 25,000

5

Trophy and E-Certificate to Best Researcher

21,000

Contact Information

In case of any Queries and Clarifications feel free to contact us at mootcourt@glsuniversity.ac.in

To know more click on Moot problem IMNMNMCC 2023, Rulebook IMNMNMCC – 2022- 23

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