On 23-11-2022, the Supreme Court Collegium in its meeting has approved the proposal for appointment of the following Additional Judges as Permanent Judges in the Chhattisgarh High Court:

  1. Shri Justice Narendra Kumar Vyas, and
  2. Shri Justice Naresh Kumar Chandravanshi.

On 23-11-2022, the Supreme Court Collegium in its meeting has approved the proposal for elevation of the following Judicial Officers as Judges in the Rajasthan High Court:

  1. Shri Rajendra Prakash Soni,
  2. Shri Ashok Kumar Jain,
  3. Shri Yogendra Kumar Purohit,
  4. Shri Bhuwan Goyal,
  5. Shri Praveer Bhatnagar, and
  6. Shri Ashutosh Kumar.

 

On 23-11-2022, the Supreme Court Collegium in its meeting has approved the proposal for elevation of the following Advocates as Judges in the Rajasthan High Court:

  1. Shri Anil Kumar Upman, and
  2. Smt. Nupur Bhati.

 

On 24-11-2022, the Supreme Court Collegium in its meeting has recommended transfer of following Judges of High Courts:

S. No. Name of the Judge
S/Shri Justice
High Court
From
High Court
To
1 Ms. V.M. Velumani Madras Calcutta
2 Battu Devanand Andhra Pradesh Madras
3 D. Ramesh Andhra Pradesh Allahabad
4 Mrs. Lalitha Kanneganti Telangana Karnataka
5 Dr. D. Nagarjun Telangana Madras
6 T. Raja Madras Rajasthan
7 A. Abhishek Reddy Telangana Patna


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