The Journal of Business Laws (“JBL”) is an annual peer-reviewed journal of the National Law Institute University, Bhopal (“NLIU”). It is a specialized periodical devoted exclusively to corporate and commercial laws, which offers legal professionals, academicians and students an up-to-date review of the field. It includes long articles, short articles, case comments and book reviews on the law and practice relating to corporate and commercial laws.

Hon’ble Justice Ravi Malimath, Chief Justice of the Madhya Pradesh High Court and the Chancellor of NLIU, serves as the Patron-in-Chief of the Journal, whereas Prof. (Dr.) V. Vijayakumar, Vice- Chancellor of NLIU, serves as the Patron of the Journal.

The JBL is now inviting submissions for Volume IV. Submissions can be made at cbcl@nliu.ac.in by 11:59 pm, 30th December, 2022. All the additional information including the submission guidelines, categories for submissions, and themes is provided HERE: NLIU JBL Vol. IV CfP [SCC]

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