ABOUT THE EVENT:

The School of Excellence in Law, Chennai takes immense pleasure to announce TNDALU SOEL’s State Tamil Moot Court Competition is scheduled to take place on 6th, 7th (virtual mode) and 11th (Offline mode) of January 2023.

TNDALU SOEL is conducting their 1st State Tamil Moot Court Competition to encourage mooting in Tamil and to promote the interests of the student community and in addressing pressing issues in the society.

ABOUT THE ORGANISERS – TNDALU

The Tamil Nadu Dr. Ambedkar Law University is the first of its kind of Affiliated Law University in the Country established by the State of Tamil Nadu in 1997 in the City of Chennai. The University offers Academic Programs under its School of Excellence in Law.

The school was established on the lines of National Law Universities to offer all Academic programs. Its Nine Post Graduate Departments with different subject specializations take care of Legal Research by offering Doctoral and Post Graduate programs. Apart from the Departments, the School also offers Undergraduate programs in Law with varied inter-disciplinary streams of 3 Years and 5 Years Integrated Law Degree Courses.

ELIGIBILITY:

  • Participation is strictly restricted to bona fide law students enrolled in the three years or five-year LLB or BL degree course in any institution situated in Tamil Nadu.
  • Two teams are permitted to participate from each registered institution.
  • Each team shall comprise three members. Two of the members shall be designated as ‘Speaker’ and the third member shall be designated as ‘Researcher’.

IMPORTANT DATES:

பொருண்மை வெளியீடு

18.11.2022

போட்டியின் கட்டணம் மற்றும் பதிவு செய்ய இறுதி நாள்

20.12.2022

வாதுரையை சமர்ப்பிக்க கடைசி நாள்

2.1.2023

சிறந்த ஆராய்ச்சியாளருக்கானத் தேர்வு

6.1.2023

போட்டியின் தொடக்க விழா, குழுக்கள் முறை மற்றும் வாதுரையை பரிமாற்றம்

6.1.2023

செய்தல் தகுதிச்சுற்று

7.1.2023

காலிறுதிச்சுற்று, அரை இறுதி

8.1.2023

இறுதி சுற்று மற்றும் போட்டியின் விடைவு விழா

11.1.2023

REGISTRATION PROCEDURE:

To register for the competition, kindly click on the link given below and fill in the google form.

Also, in the google form kindly upload the:

  1. Receipt for the payment of the registration fees.

    (REGISTRATION FEES:

    For PRIVATE INSTITUTIONS – 2000/- per team

    COLLEGES AFFILIATED TO TNDALU – No registration fees.)

  2. Authorisation letter for participation from the institution.

Link for the Google form:

https://docs.google.com/forms/d/1lSmRLwxJTKubs2kHow7kgQo2xVcYx1NwCodJWP96n54/viewform?chromeless=1&edit_requested=true

COMPETITION MATERIALS:

Rules and regulations –

https://drive.google.com/file/d/1JB5GItDHEgdBJQOEsxpxdHltJ8GRjE_P/view?usp=share_link

Moot proposition –

https://drive.google.com/file/d/1O7IS74wdjTG988fG93F-5n7N7CC8jmjk/view?usp=share_link

CONTACT DETAILS:

Ms.S Nishasri,

Vice President, Moot Court Association

School of Excellence in Law,

The TamilNadu Dr.Ambedkar Law University, Chennai

+91 9840149587

Ms. H.N. Shree Harini,

Joint Secretary, Moot Court Association

School of Excellence in Law,

The TamilNadu Dr.Ambedkar Law University, Chennai

+91 7358236570

For any further queries, kindly reach us at the official email ID for the Moot Court Competition at soelsmcc1@gmail.com or you can reach us at the below mentioned profiles.

Website: mcasoel.wordpress.com

Instagram: mootcourtassociation.soel

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