Dharmashastra National Law University, Jabalpur (M.P.) was established in the year 2018, by Madhya Pradesh Dharmashastra National Law University Act 24 of 2018, with the object of advancing the cause of legal education and achieving excellence as a University for imparting value-based legal education to undergraduate as well as postgraduate students. The National Litigation Policy has laid emphasis on Alternative Dispute Resolution (ADR) methods like mediation, conciliation and arbitration to resolve disputes quickly and amicably. Dharmashastra National Law University, Jabalpur gives adequate emphasis in its curriculum to help the students in learning the skills of ADR methods in addition to the procedural law involved in the use of ADR.

About the National Rounds of Louis M. Brown and Forrest S. Mosten International Client Consultation Competition

Dharmashastra National Law University, Jabalpur is organizing The Louis M. Brown and Forrest S. Mosten International Client Consultation Competition, National Rounds in association with the Forum of South Asian Clinical Law Teachers. This year it will be held physically from 9th to 11th December, 2022 at DNLU, Jabalpur. The Winning team at national rounds would represent India in an international competition hosted by the University of Maastricht, Netherlands between 11-15th April 2023.

Venue

The competition will be held Physically at DNLU Jabalpur.

Important Dates

Last Date of Registration: 26th November 2022

Rounds: 9th to 11th December, 2022

Registration Process

The willing participants may access the team registration form here.

Contact

For any queries, please write to us at adr@mpdnlu.ac.in or, contact any of the following:

Aman Siwasiya, Convenor, ADR Cell DNLU: +91 72308 12125

Dr. Praveen Tripathi, Competition Coordinator and Associate Professor, DNLU: +91 9743546709

For more details, please visit the Google Drive Folder containing the Brochure, Official Poster and Team Registration link of the competition.

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