On 11-10-2022, the Food Safety and Standards Authority of India has published the Food Safety and Standards (Labelling and Display) Second Amendment Regulations, 2022. They shall come into force on 01-05-2023.

Key points:

  • Schedule II has been modified to insert the warning of “Chewing of Pan Masala Is Injurious to Health, note: The warning statement must cover 50% of front-of-pack of the label.”

  • Schedule II has been modified in order to insert Labelling of various types of bread.

  • Minimum amount of Specialty Ingredient in case of Multigrain Bread shall be minimum 10% in the 1st year of enforcement and thereafter it shall be 20%. It also provides the special ingredients allowed to be used in various types of breads.

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.