The Army Institute of Law, has announced 12th edition of its National Moot Court Competition, “Checkmate 2022”. This year the rounds are to be held in physical mode from 25th – 27th November 2022.

The previous editions of the Checkmate National Moot Court Competition have proved to be an enriching experience for the participants, especially in the field of Criminal Law owing to its unconventional and challenging moot propositions. The Deadline for provisional registration is 30th September 2022 and the deadline for submission of the registration form and the fee is 7th October 2022.

For the Rules & Proposition of the competition, click  HERE

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.