The Centre for Law Justice and Development, National Law University Delhi in collaboration with the Department of Justice (Government of India) is working on a legal literacy and legal awareness program under Designing Innovative Solutions for Holistic Access to Justice in India Scheme (DISHA). To this end, CLJD invites students, scholars, and professionals (of any age group) and from any discipline to submit audio/visual content capturing the essence of women’s rights and prohibition of violence against women. The entries should seek to encapsulate and disseminate knowledge on laws and legal rights of women aggrieved by different forms of violence.

About Centre for Law, Justice and Development (CLJD):

Established in 2018, CLJD envisions revisiting, analysing, and engaging with the development discourse and its interface with the legal discourse. Through this engagement it seeks to influence the discourse in ways that are geared towards securing justice in varied arenas of our existence. It has been specifically working on the rights of the marginalised through empirical research, training, and creating resource material with regard to legal rights.

Objective of the Competition:

The competition opens up an opportunity to share your vision and raise awareness about violence against women, women’s legal rights, and access to justice for women. The goal is to disseminate legal awareness for creating gender sensitisation at the grass-root level. In pursuance of fulfilling these goals the centre has adopted an intersectional approach. Therefore, we seek entries that are inclusive and conscious of intersectional identities. The entries should seek to creatively classify and narrate laws and legal rights of women aggrieved by different forms of violence as well as highlight issues with regard to access to justice in such cases.

Who can apply?

1. Students including Research Scholars

2. Non- students from any field

Awards:

The most creative, engaging and engrossing audio/visual content will be awarded:

Rs. 5,000 (Non-Student category)

Rs. 5,000 (Student category)

Specifications:

1. The Audio/visual content may comprise of a short film, music video, animation, podcast or any other similar expression aligning with the theme of the competition.

2. The entries should have high resolution (Full HD) not exceeding a file size of 10 Gb.

3. The audio/visual content should not be longer than 5 minutes. Creators are expected to strictly adhere to the time limit.

4. Content not bearing legal awareness and legal rights pertaining to violence against women will not be considered.

Timeline:

Last date for submission of entries- 10th October 2022

Submission of Entries:

Submit your entries through this link HERE

Terms and Conditions:

1. The entries should not contain any form of seditious content, hate speech, insensitivity towards any group, organization, or community, and confidential information of any kind that should not be disclosed to another party.

2. The submission should be an original and unpublished work.

3. Multiple submissions by single creator will not be entertained.

4. Only shortlisted participants shall be contacted via email.

Any further query may be sent to cljd@nludelhi.ac.in

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