National Law Institute University, Bhopal takes immense pleasure in announcing the 10th edition of the INSOL India – NLIU National Corporate Law Moot, 2022, scheduled to take place from 11th – 13th November, 2022.

About the Moot

The NLIU National Corporate Law Moot is one of the most prestigious corporate law moots organized in the country. It is our flagship event, continuing the legacy of the erstwhile NLIU Juris Corp National Corporate Law Moot Court Competition. The 9th edition of the competition was organized in collaboration with YONO-SBI. The final rounds of the last edition were judged by an illustrious panel comprising Shri. Unnikrishnan A (Legal Advisor-in-charge, Legal Department, Reserve Bank of India), Hon'ble Justice (Retd.) S.J. Mukhopadhaya (former Judge, Supreme Court of India and first Chairman (retd.) National Company Law Appellate Tribunal), and Hon’ble Justice Shekhar B. Saraf, (Judge, Calcutta High Court).

The Moot has grown by leaps and bounds within a very short period through its excellent outreach & recognition in both legal as well as non-legal fields. This moot has also witnessed participation from all leading law schools from India in the past editions. We look forward to making the 10th edition of the moot a huge success and a memorable learning experience for all the participating teams. 

About INSOL India

For this edition, we have INSOL India as the Joint Organizer of the Moot. INSOL India is one of the leading institutions in developing the insolvency regime of the country. It is an independent leadership association conceived in 1997, aimed to provide a platform for practitioners and other professionals specializing in the fields of restructuring and insolvency. The moot is structured to give students an opportunity to explore the regime of insolvency laws and the support received from INSOL India will immensely contribute to the successful organization of the competition. 

Format of the Competition

All the registered teams shall submit the memorials as per the rules of the competition. The top 12 teams to score the highest marks in their respective memorials would be invited to compete in the physical oral rounds of the competition to be held in the premises of NLIU, Bhopal. The Registration Fee for the Moot is INR 4000 for a 3-member team. The teams advancing to the oral rounds shall submit an additional fee of INR 2000.

The Moot proposition, Brochure, and the Rulebook can be accessed through this link. The respective moot court societies can confirm their institutions' slots by filling the provisional registration form attached here.

Timeline for the Competition

  • Last Date for Provisional Registration: 20th September, 2022

  • Last Date for Final Registration: 27th September, 2022

  • Last date for sending Clarifications: 28rd September, 2022

  • Submission of Memorials (Soft-Copy): 20th October, 2022

  • Declaration of results of the Memorial Qualification Round: 31st October, 2022

  • Oral Rounds: 11th – 13th November, 2022

For further regular updates on the moot, we request you to follow us on Facebook & LinkedIn

Please feel free to reach us at nnclm@nliu.ac.in or contact us at below mentioned contact numbers, should you require any assistance/clarification.

Khushbu Turki                                                                                                         Vikramaditya Sanghi

Joint Convenor                                                                                                            Joint Convenor

+91-6005392394                                                                                                         +91-8982852569

Click here for Brochure: Brochure

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