rgnul

ABOUT RGNUL

Rajiv Gandhi National University of Law (RGNUL), Punjab, was established by the State Legislature of Punjab by passing the Rajiv Gandhi National University of Law, Punjab Act, (Punjab Act No. 12 of 2006). The Act incorporated a University of Law of national stature in Punjab, thereby fulfilling the need for a Centre of Excellence in legal education in the modern era of globalization and liberalization.

ABOUT KATHMANDU LAW SCHOOL, NEPAL

Kathmandu School of Law (KSL), established in 2000 AD as an affiliate of Purbanchal University, is a community-based, non-profit academic institution that upholds its unrestrained commitment for a pragmatic, research-based and community responsive legal education in the country. It was conceptualized within the ambit of non-profit movement dedicated to serve the need of an academically sound and functionally feasible legal education in Nepal.

OBJECTIVE

School of Social Sciences and Interdisciplinary Studies (SSSIS) at RGNUL, Punjab, is organising a One Week International Faculty Development Programme on Law and Social Sciences for the Faculty Members, Research Scholars and Professionals working in Academia, Research Institutes and other Organizations from 12th to 17th September, 2022. The aim of this Faculty Development Programme is to familiarise the participants with the contemporary developments in the field of Law and Social Sciences from multidisciplinary and interdisciplinary perspective. This programme would provide the participants with the opportunity to upgrade their skills to meet the contemporary challenges in their respective fields.

It would not only encourage the intellectual and scholarly development of the faculty members through dissemination of knowledge but also enable collaboration with colleagues across disciplines and borders. For an effective teaching-learning process in law, it is essential to incorporate contemporary teaching techniques tailored to the needs of specific subjects. The task of a good teacher is to integrate various disciplines in the most effective and efficient ways to achieve the desired results. The sessions in the present FDP will involve active interaction amongst the participants and the resource persons. The stalwarts from the fields of Law and Social Sciences would be delivering lectures and the Research Scholars, as well as the participating Faculty Members, will have the opportunity to ask questions and offer their comments at the end of every session.

THEMES

  • Law and Economics

  • Law and History

  • Law and Sociology

  • Law and Political Science

  • Law and Ethics

  • Law and Anthropology

  • Law and Criminology

  • Law and Psychology

  • Law and Literature

  • Law and Management

GENERAL GUIDELINES

  • All the interested participants can register themselves by filling the following Registration Form: HERE

  • The program would be held in Online mode through the Cisco Webex platform.

  • E-certificates would be provided only to those participants who will attend all the Sessions.

  • The last date for registration is 5th September 2022.

Date: 12th – 17th September 2022

Fees: Rupees 500/- per participant

Payment link- HERE

Who can attend:

Faculty Development Program is open for Research Scholars, Academicians and Professionals from any field.

For more details refer FDP-SSSIS or write at sssis@rgnul.ac.in

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