The GNLU Student Law Review (GSLR) is the flagship student-edited journal of Gujarat National Law University, Gandhinagar. The Law Review is published annually and has adhered to a double-blind peer-review process. With a successful launch in 2019-20, Volumes I and II of GSLR received submissions from renowned scholars and inquisitive students from across India, showcasing legally astute and theoretically rigorous articles. Volume III received a record number of responses from authors and has strived to focus on becoming the primary avenue for student-written legal scholarship on a range of cutting-edge issues in various areas of law. Through the kind support of Prof. (Dr.) S. Shanthakumar as Patron of the Law Review, guidance of the Faculty Editors, and dedicated efforts of student editors, it makes me immensely proud to report that the Volume III of the same was launched on the 4th of August.
The launch was conducted in the august presence of Dean (Research) along with the Faculty and Student Editorial Board. After the release and remarks by respected Faculty members, the Student Law Review also provided an orientation to the first- and second-year batches, encouraging them to apply as members of the Editorial Board. The event was attended by students and faculties in large numbers and was a huge success.
