The Indian Law Society, Pune is conducting an Online Autonomous Diploma in Corporate Laws 2022-23.

Programme Coordinator: Smita Sabne, Faculty, Indian Law Society

Course Objective: Knowledge of laws as well as practical overview of companies.

Course Content:

  • Fundamentals of Company Law

  • Management and control of a Company

  • Reconstruction and closure of a company

  • Allied laws (overview), Commercial Courts Act, Insolvency & Bankruptcy Code

  • Competition Law, SEBI regulations, IP and Cryptocurrency.

Eligibility

II year onwards, any graduate, professional

Duration

22nd August to 12th October 2022, 70 hours of learning

Registration        

29th July 2022 to 21st August 2022

Time, days

4.00 pm to 6.00 pm, Monday to Friday

[Please note that the recordings of the session will not be shared with the participants]

Faculty 

Senior Corporate Lawyers, Chartered Accountants, Company Secretaries and Experts from Corporate Sector.

Fees

Rs. 16,949.15+Rs. 3050.85/- (18% GST) = Rs. 20000/-

Seats

50

Examination

MCQ 100 marks (in google form)

Course Material

Will be provided

Certification

Certificate on completion of programme with 70%  attendance and minimum score of 40% marks in the exam

Payment mode

Online.  Only through Direct SBI, Net Banking and Credit Card (Debit Cards payments are not acceptable)

Office Coordinator

Deepali Manjarekar (9922969717, deepali.manjarekar@ilslaw.in)

Aditi Shrivastava (8989505341, aditi.shrivastava@ilslaw.in)

Link for Registration

Register & Pay Now

Reported by: Khushi Agarwal

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