Government withdraws Data Protection Bill, 2021 from Lok Sabha

On 03-08-2022, the Central Government has withdrawn the Personal Data Protection Bill from the Lok Sabha to present a new bill for

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Central Government Notification
On 03-08-2022, the Central Government has withdrawn the Personal Data Protection Bill from the Lok Sabha to present a new bill for the protection of personal data.
Source: Press Trust of India
Read our previous reports on the Bill

 

Personal Data Protection Bill, 2019 — Suggestions invited by Joint Parliamentary Committee of both Houses

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