Campus Law Centre, Faculty of Law, University of Delhi in association with Centre for Environmental Law Education, Research and Advocacy (CEERA), at the National Law School of India University, Bangalore under the aegis of the Chair on Urban Poor and the Law, Ministry of Housing and Urban Affairs, Government of India is organising ESSAY COMPETITION on any one of the given themes on:

1. Temporary Dwellings: A problem or a Solution?

2. Slum-free cities – Solutions and Strategies

Registration link- HERE

Last date of submission of Essay is 4th September 2022.

Prizes-

Top 3 Essay would be given Cash Prizes along with E-Certificate

First Prize: Rs. 2500

Second Prize: Rs. 2000

Third Prize: Rs. 1500

For any further queries:

E-mail us at: sheltersforpoor@gmail.com

Contact us: Vanshika Mittal (+91- 9650666505)

Megha Kedia (+91- 8617248458 )

For more details, please refer Brochure attached with this Email or link: HERE

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