President appoints (i) Smt. Shampa Dutt (Paul), to be an Additional Judge of the Calcutta High Court for a period of two years with effect from the date she assumes charge of her office and (ii) Shri Siddhartha Roy Chowdhury, to be an Additional Judge of the Calcutta High Court, with effect from the date he assumes charge of his office, till 27-12-2023.


Ministry of Law and Justice

[Notification dt. 31-5-2022]

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