CBIC

The Commissioner, on the recommendations of the Council, has notified to extend the due date for furnishing the return in FORM GSTR-3B for the month of April, 2022 till the 24th day of May, 2022.

 

The Commissioner, on the recommendations of the Council has notified to extend the due date for depositing the tax due under proviso to sub-section (7) of section 39 of the Central Goods and Services Tax Act, 2017 in FORM GST PMT-06 for the month of April, 2022 till the 27th day of May, 2022.

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