President appoints (i) Ms Ananya Bandyopadhyay, (ii) Smt. Rai Chattopadhyay and (iii) Shri Subhendu Samanta, to be Additional Judges of the Calcutta High Court, in that order of seniority, for a period of two years with effect from the date they assume charge of their respective offices.


Ministry of Law and Justice

[Notification dt. 14-5-2022]

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