Symbiosis Law School, Pune established in June 1977, epitomizes excellence in legal education. It stands tall with the India Today Nelson Survey ranking the institute among India’s top 10 law schools and the Bar Council of India conferring it with the Gold-star Award in 2013. In a journey of 44 years, it has achieved various milestones in teaching, learning, and research. Its innovative and creative educational experiments have set it apart from other law colleges in the city and the region.
Symbiosis Law School, Pune shall be hosting the 14th edition of our Annual Cultural Fest, Symbhav 2022 from 8th-10th April. ‘Symbhav’ is a student-driven cultural extravaganza which aims to bring together students from different disciplines across the country and abroad to provide a platform for mutual learning and growth.
The fest hosts over 40 events this year including the 5th edition of our SLS-P Conclave’22 where we aim to provide a platform for expounding new ideas, deliberating upon new themes, and delving into the creative minds of India’s youth via organising an Online Legal Panel Discussion-cum-Interactive Session with eminent personalities. This year, Conclave aims at building all-around knowledge and hone various analytical and intellectual skills of the students through discourse and discussion.
The legal panel discussion-cum-interactive session seeks to encourage a culture of deliberation within the college on various socio-economic-legal topics. It will act as a forum where the students shall have the opportunity to inculcate within themselves an acumen for the legal analysis and supplement their academic learning with legal awareness. The platform will not only allow the audience to witness an engaging dialogue between the most revered legal figures of the country but also to express and clarify their own views and opinions by way of the interactive session.
SLS-P Conclave has witnessed the likes of eminent personalities such as Hon’ble Justice Dinesh Maheshwari (Judge, Supreme Court of India), Justice Abhilasha Kumari (Judicial Member, Lokpal Committee), Retired Hon’ble Mr. Justice Perody Vishwanatha Shetty (Lokayukta of State of Karnataka and Former Judge, High Court of Karnataka), Advocate Ms Aishwarya Bhati (Additional Solicitor General of India), Hon’ble Mr. Justice Anil Kumar Menon (Judge, High Court of Bombay), Dr. Annabelle Bennet (Chancellor of Bond University and Former Judge, Federal Court of Australia), Mr. Mukul Rohatgi (Senior Advocate, Supreme Court of India), Mr. V. Lakshmikumaran (Founding Partner, L&S Attorneys), Dr . Vinod Surana (CEO and Partner, Surana & Surana International Attorneys), Mr. Parag Tripathi (Senior Advocate, Supreme Court of India), and Mr. Pavan Duggal (Chairman, International Commission on Cyber Security Law).
This edition of SLSP-Conclave 2022 on the 9th of April, 2022 shall entail an Online International Legal Panel Discussion on the theme, “The Future of Legal Practice in the Age of Artificial Intelligence.”.
In the Online International Legal Panel Discussion, we shall be graced by the presence of the following dignitaries –
Chief Guest:
Hon’ble Mr. Justice Dipak Misra
Guest of Honor:
Hon’ble Mr. Justice Pradeep Singh Yerur, Judge, High Court of Karnataka
Keynote Speaker:
Mr. Gaurav Bhatia, Senior Advocate, Supreme Court of India
Panelists:
Mr. Amar Gupta, Partner, J Sagar Associates
Ms. Ruby Singh Ahuja, Senior Partner, Karanjawala & Co.
Ms. Pooja Chakrabarti, Partner, Argus Partners
Dr. Menaka Guruswamy, Senior Advocate, Supreme Court of India
Mr. Navarre Roy, Principal Attorney, Law Office of Navarre Roy
Pursuant to the same, we would like to invite you all to attend the event on 9th April from 11:00 AM to 2:00 PM IST. Witnessing this noteworthy discussion would provide deeper insight and academic enrichment to all students who would like to pave their path as future legal practitioners and academicians.
In furtherance of the same, please find attached the Brochure, Table Program and Concept Note for the event. Link to the folder containing the aforementioned items is
Conclave 2022 will be streamed on the YouTube Channel titled ‘SLS Pune Official’ at 11 AM IST on 9th April, 2022. Hence, those interested in witnessing the Legal Panel Discussion, can join the same. The link to the YouTube Channel is
For any further details or queries please contact at +91-8108701993 (Sarthak Tripathi) or +91-9761343413 (Nipun Bhatia).
