One Day Seminar on Competition Law and Policy: Contemporary Challenges organised by Society of International Trade and Competition Law (SITC) and The Centre for Competition Law, NUJS on 26th March, 2022.
Link for the Seminar: HERE
Note: There will be no registration fee for the seminar and certificates will be provided to all attendees after attending the seminar in its entirety.
SCHEDULE
|
Time |
Session |
|
|
9:00-9:30 AM |
Inaugural Session |
Inaugural Address by Prof. Dr Nirmal Kanti Chakrabarti (Vice Chancellor, NUJS) Welcome Address by Dr. Tilottama Raychaudhuri Assistant Professor (Law) |
|
9:30-11:30 AM |
Session I |
Theme: Big Data: Emerging Concerns under the Competition Law Chairperson: Mr. Pratik Dutta Moderator: Dr. Shouvik Kumar Guha, Assistant Professor (Law) |
| 11:30-11:45 AM | Break | |
|
11:45 AM -13:45 PM |
Session II |
Theme: Regulation of Digital Markets & Corporate Compliance under Competition Law Chairperson: Mr. Manas Kumar Chaudhuri Moderator: Dr. Tilottama Raychaudhuri, Assistant professor (Law) |
| 13:45-14:30 PM | Lunch Break | |
|
14:30-17:00 PM |
Session III |
Theme: Contemporary Issues and Emerging concerns in Competition Law Chairperson: Mr. Swayambhu Mukherjee and Ms. Nidhi Singh Moderator: Srihitha Vala |
| 17:00-17:30 PM |
Vote of Thanks |
