Amity Law School Noida glad to announce AYF PACTA SUND SERVANDA Online Quiz Competition 2022 based on Contract Law.

 

In furtherance to the aim of revolutionizing the education sector, Amity Law School Noida, Amity University, Uttar Pradesh is pleased to introduce the Online Contract Law Quiz Competition.It aims to provide a unique platform to students and Contract Law enthusiasts across the country to put their knowledge and quizzing instincts to test. We assure you of an experience filled with legal knowledge, excitement, and ecstasy!

 

The quiz is well designed to test the participant’s awareness about Law of Contract. Quiz also aims to examine the conceptual clarity of formation and execution of Pact.

 

The quiz is well designed to provide a unique platform to contract law enthusiasts across the country to put their knowledge and quizzing instincts to test. We assure you of an experience filled with legal knowledge, excitement and ecstasy.

 

Date and Time of Competition:

24th March 2022 at 3:00 PM

E-Certificates will be provided to all the participants.

Registration Link:

AYF Portal: HERE

Post registration at AYF Portal, Participants also require to register at

Google Form: HERE

Last Date of Registration: 22nd March 2022

For more details, refer  Competition Guidelines

 

For Further Queries, Kindly Contact Us at :

AUSHAL RAI

(+91 9473800402)

 TANNU AGARWAL

(+91 8076954441)

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