Justice Pushpa Virendra Ganediwala, has tendered her resignation from the office of Additional Judge, Bombay High Court, in pursuance of proviso (a) to clause (1) of Article 217 of the Constitution, with effect from 11th February, 2022.
Justice Pushpa Virendra Ganediwala resigns from the office of Additional Judge of Bombay HC
Justice Pushpa Virendra Ganediwala, has tendered her resignation from the office of Additional Judge, Bombay High Court, in pursuance of proviso (a)
