On March 07, 2022, the Central Government made Fertiliser (Inorganic, Organic or Mixed) (Control) Amendment Order, 2022 Order further to amend the Fertiliser (Inorganic, Organic or Mixed) (Control) Order,1985.

Key Amendments:

  • In the Fertiliser ( Inorganic, Organic or Mixed ) (Control) Order, 1985, the following clause shall be inserted:


“19 A. In cases where the samples were drawn from the dealers out of original sound bags (without any mark of tempering) and are found non-standard, then in such circumstances both dealer and manufacturer shall be made party for filling the case in the concerned court under the Act and proceedings under clause 31 of this Order.’’

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.