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Justice Manindra Mohan Shrivastava to be the Acting Chief Justice of Rajasthan HC on retirement of Justice Akil Abdulhamid Kureshi

Justice Manindra Mohan Shrivastava to be the Acting Chief Justice of Rajasthan HC on retirement of Justice Akil Abdulhamid Kureshi

President appoints Shri Justice Manindra Mohan Shrivastava, senior-most Judge of the Rajasthan High Court, to perform the duties of the office of

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Published on March 4, 2022March 4, 2022By Bhumika Indulia

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President appoints Shri Justice Manindra Mohan Shrivastava, senior-most Judge of the Rajasthan High Court, to perform the duties of the office of the Chief Justice of the Rajasthan High Court, with effect from 07-03-2022 consequent upon the retirement of Shri Justice Akil Abdulhamid Kureshi, Chief Justice, Rajasthan High Court.

Ministry of Law and Justice

[Notification dt. 4-3-2022]

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