Madras High Court

Supreme Court Collegium has approved the proposal for the elevation of the following Advocates as Judges in the Madras High Court:

1. Ms. Nidumolu Mala,

2. Shri Sunder Mohan,

3. Shri Kabali Kumaresh Babu,

4. Shri S. Sounthar,

5. Shri Abdul Ghani Abdul Hameed, and

6. Shri R. John Sathyan.


Supreme Court of India

[Collegium Statement dt. 16-2-2022]

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